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Income Tax Tribunal JudgmentClear topic ×

2 articles

ITAT Rules Assessee Not Required to Prove “Source of Source” When Loan Repaid via Bank

Court News

ITAT Rules Assessee Not Required to Prove “Source of Source” When Loan Repaid via Bank

2 Mar 2026Read article ↗

ITAT Rules Individual Flat Owners Cannot Claim Housing Society Status, Confirms Tax on Development Rights

Court News

ITAT Rules Individual Flat Owners Cannot Claim Housing Society Status, Confirms Tax on Development Rights

21 Nov 2025Read article ↗