Court News
Accident in 1998, Award in 2003, Justice in 2026: Punjab and Haryana High Court More Than Doubles Compensation for Three Deaths
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Income Tax ReturnsClear topic ×
4 articles
Court News
Income Tax Returns Can’t Be Ignored: Gujarat High Court Doubles MACT Award After Tribunal Assumed Rs 3,000 a Month
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Court News
ITAT Bangalore Ruling Highlights: How Taxpayers Can Avoid Clerical Errors in ITR Filing
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Court News
Supreme Court: Income Tax Returns Filed After Death Valid for Motor Accident Compensation
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