Court News
Which ITR Counts in a MACT Claim? Supreme Court Lays Down the Rule: Last Year’s Return for Salaried, Up to Three-Year Average for the Self-Employed
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Income Tax ReturnClear topic ×
4 articles
Court News
CBDT Advisory: Taxpayers Must Disclose Foreign Assets and Income Under CRS & FATCA for Transparency
Read article ↗
Court News
Gujarat High Court Grants Relief to 82-Year-Old Woman in Income Tax Case
Read article ↗
Court News
Taxpayers Should Not Be Punished for Chartered Accountant’s Delay
Read article ↗