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Income Tax FraudClear topic ×

2 articles

ICAI Suspends Chartered Accountant for Three Months Over Income Tax Refund Fraud

Court News

ICAI Suspends Chartered Accountant for Three Months Over Income Tax Refund Fraud

26 Jan 2026Read article ↗

CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts

Court News

CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts

16 Dec 2025Read article ↗