Court News
Supreme Court to Examine Condonation of 30-Month ITR Delay
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Income Tax ComplianceClear topic ×
7 articles
Court News
Income Tax Return Filing 2026–27: New Deadlines and ₹5,000 Penalty Explained
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Court News
NRI Wins Tax Relief in ₹66 Lakh Property Case: ITAT Rules TDS Payment Valid Despite No ITR Filing
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Court News
Old Income Tax Demands Resurface Online: What Rules Say and How Taxpayers Can Respond
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Court News
Income Tax Notices on Credit Card Spending Rise: Why Accurate Income Reporting in ITR Is More Important Than Ever
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Court News
PAN Card Misuse Rising: How to Detect Unauthorized Loans and Protect Your Identity
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Court News
Black Money Act Warning: Small Mistakes in Declaring Foreign Assets Can Lead to Big Penalties
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