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2 articles

Gujarat High Court Quashes ₹464 Crore Customs Notice on Palm Kernel Oil Imports

Court News

Gujarat High Court Quashes ₹464 Crore Customs Notice on Palm Kernel Oil Imports

12 Dec 2025Read article ↗

Bombay High Court Orders Customs to Refund Duty on Goods Never Cleared for Home Use

Court News

Bombay High Court Orders Customs to Refund Duty on Goods Never Cleared for Home Use

2 Dec 2025Read article ↗