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Immovable PropertyClear topic ×

3 articles

Property Registration Deadlines in India: Four Months That Matter

Court News

Property Registration Deadlines in India: Four Months That Matter

9 May 2026Read article ↗

Property Documents in India: Register Within Four Months or Risk Invalidity

Court News

Property Documents in India: Register Within Four Months or Risk Invalidity

9 May 2026Read article ↗

CESTAT Rules Windmills Not Immovable Property, Quashes Service Tax Demand on Sundaram Fasteners

Court News

CESTAT Rules Windmills Not Immovable Property, Quashes Service Tax Demand on Sundaram Fasteners

23 Jan 2026Read article ↗