THE COURTKUTCHEHRY BLOG

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Illegal MiningClear topic ×

2 articles

Boundary Walls and Private Bridges Built Into the Borum River: NGT Orders Arunachal to Clear River-Bed Encroachments and Stop Illegal Earth Mining

Court News

Boundary Walls and Private Bridges Built Into the Borum River: NGT Orders Arunachal to Clear River-Bed Encroachments and Stop Illegal Earth Mining

12 Nov 2026Read article ↗

Supreme Court’s Aravalli ruling: What it really means and how it will shape ecology, mining, and urban planning

Court News

Supreme Court’s Aravalli ruling: What it really means and how it will shape ecology, mining, and urban planning

24 Dec 2025Read article ↗