Court News
Delhi High Court Orders Survey of Buildings Near Heritage Sites to Stop Illegal Constructions
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Illegal ConstructionClear topic ×
5 articles
Court News
Jharkhand High Court Orders Demolition of 24 Illegal Buildings in Jamshedpur, Sets One-Month Deadline
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Court News
DTCP Serves Notice as Gurgaon Developer’s Commercial Project Licence Lapses
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Court News
Supreme Court: Unauthorized Constructions Cannot Be Protected by Claiming Compoundable Violations
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Court News
Supreme Court Orders Halt on Uttarakhand Forest Land Encroachment
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