Court News
Too Old for IVF Under the Law: Kerala High Court Refuses Seven Couples Permission to Continue ART Treatment on an Undertaking
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4 articles
Court News
IVF Failed, Couple Wanted a Refund, Doctor Was Summoned for Cheating: Allahabad High Court Quashes Case, Says No Medical Procedure Comes With a Guarantee
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Court News
Husband Over 55, Wife Within Age Limit: Chhattisgarh HC Says Couple Cannot Be Denied IVF on the Husband's Age Alone
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Court News
Kerala HC Mandates Biological Father's Name in IVF Birth Certificates
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