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2 articles

Retrospective GST Cancellation: Protecting Honest Buyers from ITC Denial

Court News

Retrospective GST Cancellation: Protecting Honest Buyers from ITC Denial

1 Jul 2026Read article ↗

IndiGo Hit with ₹117 Crore Tax Penalty: Airline to Challenge Input Tax Credit Ruling

Court News

IndiGo Hit with ₹117 Crore Tax Penalty: Airline to Challenge Input Tax Credit Ruling

5 Dec 2025Read article ↗