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2 articles

Patna High Court Rules: Taxpayer Not Required to Prove “Source of Source” Under Section 68

Court News

Patna High Court Rules: Taxpayer Not Required to Prove “Source of Source” Under Section 68

30 Dec 2025Read article ↗

Supreme Court Slams Income Tax Department for Delay in Filing SLPs

Court News

Supreme Court Slams Income Tax Department for Delay in Filing SLPs

24 Nov 2025Read article ↗