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ITAT JaipurClear topic ×

2 articles

ITAT Jaipur Restores Tax Exemption on ₹13 Lakh Leave Encashment: New ₹25 Lakh Limit Applies Retrospectively

Court News

ITAT Jaipur Restores Tax Exemption on ₹13 Lakh Leave Encashment: New ₹25 Lakh Limit Applies Retrospectively

13 Nov 2025Read article ↗

ITAT Jaipur Rules: Middleman Not Liable for Tax on Forfeited Property Advance

Court News

ITAT Jaipur Rules: Middleman Not Liable for Tax on Forfeited Property Advance

12 Nov 2025Read article ↗