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2 articles

ITAT Chennai: Procedural Errors Cannot Override Statutory Tax Deductions

Court News

ITAT Chennai: Procedural Errors Cannot Override Statutory Tax Deductions

18 Aug 2026Read article ↗

Section 54 Tax Relief: ITAT Says Delay in Property Registration Cannot Deny Exemption

Court News

Section 54 Tax Relief: ITAT Says Delay in Property Registration Cannot Deny Exemption

24 Dec 2025Read article ↗