Court News
ITAT Bangalore Quashes ₹1.33 Crore Tax Notice Due to Expired Limitation Period
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ITAT BangaloreClear topic ×
6 articles
Court News
ITAT Bangalore Quashes ₹51.2 Lakh Tax Penalty: Key Lessons for Employees Filing ITR via Form 16
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Court News
Fruit Dealer Wins Landmark Tax Case in ITAT Bangalore
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Court News
ITAT Bangalore Ruling Highlights: How Taxpayers Can Avoid Clerical Errors in ITR Filing
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Court News
ITAT Bangalore: Sales Commission to Directors’ Relatives Allowed When Services Proven, ₹35.38 Lakh Disallowance Deleted
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Court News
ITAT Bangalore Rules Mango Orchard Income as Agricultural, Quashes ₹1.2 Crore Tax Addition
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