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2 articles

Supreme Court Issues Contempt Notice to DoPT Secretary Over ITAT Appointment Delay

Court News

Supreme Court Issues Contempt Notice to DoPT Secretary Over ITAT Appointment Delay

18 Mar 2026Read article ↗

Supreme Court Slams Centre for Vendetta Against IRS Officer, Orders Fresh Selection with ₹5 Lakh Cost

Court News

Supreme Court Slams Centre for Vendetta Against IRS Officer, Orders Fresh Selection with ₹5 Lakh Cost

2 Feb 2026Read article ↗