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2 articles

Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds

Court News

Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds

4 May 2026Read article ↗

Insurance Mis selling in India: Study Finds 63% Customers Distrust Agents, IRDAI Tightens Rules

Court News

Insurance Mis selling in India: Study Finds 63% Customers Distrust Agents, IRDAI Tightens Rules

3 Mar 2026Read article ↗