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3 articles

IRDAI Tightens Rules on Health Insurance Claim Rejections Over Pre-Existing Diseases

Court News

IRDAI Tightens Rules on Health Insurance Claim Rejections Over Pre-Existing Diseases

20 Feb 2026Read article ↗

Hidden Clauses in Health Insurance: What the Jammu & Kashmir High Court Ruling Means for Consumers

Court News

Hidden Clauses in Health Insurance: What the Jammu & Kashmir High Court Ruling Means for Consumers

25 Jan 2026Read article ↗

Health Insurance in India: Can Insurers Deny Claims Over Hospital Discounts?

Court News

Health Insurance in India: Can Insurers Deny Claims Over Hospital Discounts?

18 Dec 2025Read article ↗