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2 articles

Kerala MLA Antony Raju Sentenced in 1990 Evidence Tampering Case: Court Finds Him Guilty After 35 Years

Court News

Kerala MLA Antony Raju Sentenced in 1990 Evidence Tampering Case: Court Finds Him Guilty After 35 Years

5 Jan 2026Read article ↗

Coinbase Hack Fallout: India Arrests Former Agent, Legal Framework Tightens Around Crypto Crimes

Court News

Coinbase Hack Fallout: India Arrests Former Agent, Legal Framework Tightens Around Crypto Crimes

29 Dec 2025Read article ↗