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3 articles

Karim’s v. Gulshan-e-Karim: Delhi HC Throws Out 25 Late Documents, Says Your Own Business Records Were Always in Your Custody

Court News

Karim’s v. Gulshan-e-Karim: Delhi HC Throws Out 25 Late Documents, Says Your Own Business Records Were Always in Your Custody

2 Nov 2026Read article ↗

Allahabad HC Draws the Line: Lok Adalats Cannot Grant Divorce Decrees

Court News

Allahabad HC Draws the Line: Lok Adalats Cannot Grant Divorce Decrees

2 Jun 2026Read article ↗

Protecting Ideas, Securing Rights: Why IP Lawyers Are Vital in India’s Innovation Era

Court News

Protecting Ideas, Securing Rights: Why IP Lawyers Are Vital in India’s Innovation Era

17 May 2026Read article ↗