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2 articles

GST Export Refunds: Omission of Rule 96(10) Benefits All Pending Cases, Supreme Court Dismisses Centre’s Appeals

Court News

GST Export Refunds: Omission of Rule 96(10) Benefits All Pending Cases, Supreme Court Dismisses Centre’s Appeals

30 Oct 2026Read article ↗

Delhi High Court to Decide if Customs Can Recover IGST Refunds Already Granted by GST Authorities

Court News

Delhi High Court to Decide if Customs Can Recover IGST Refunds Already Granted by GST Authorities

28 Dec 2025Read article ↗