Court News
ICAI Reprimands Chartered Accountant for Withdrawing ₹43.75 Lakh from Client’s Bank Account During Audit
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ICAI Disciplinary CommitteeClear topic ×
5 articles
Court News
ICAI Reprimands Chartered Accountant for Signing Tax Audit Reports Without Certificate of Practice
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Court News
ICAI Clarifies: Chartered Accountants Not Liable for Misconduct Simply for Differing Opinions
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Court News
ICAI Clears Chartered Accountant in DIR-12 Certification Case Involving Foreign National Director
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Court News
ICAI Clears Chartered Accountants in ₹849 Crore Remittance Case: No Lapse in Form 15CB Certification
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