THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Hindu Marriage LawClear topic ×

2 articles

Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships

Court News

Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships

23 Jan 2026Read article ↗

Delhi High Court Rules: Stridhan Gifts Not Income, Wife Entitled to Maintenance

Court News

Delhi High Court Rules: Stridhan Gifts Not Income, Wife Entitled to Maintenance

17 Dec 2025Read article ↗