THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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High Value DisputesClear topic ×

2 articles

Income Tax Dept Targets Legacy Appeals in Aggressive Cleanup Drive

Court News

Income Tax Dept Targets Legacy Appeals in Aggressive Cleanup Drive

16 May 2026Read article ↗

Bombay High Court Orders Shilpa Shetty & Raj Kundra to Deposit ₹60 Crore Before London Travel

Court News

Bombay High Court Orders Shilpa Shetty & Raj Kundra to Deposit ₹60 Crore Before London Travel

14 Dec 2025Read article ↗