THE COURTKUTCHEHRY BLOG

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2 articles

Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds

Court News

Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds

4 May 2026Read article ↗

Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation

Court News

Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation

8 Dec 2025Read article ↗