THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Haryana RERAClear topic ×

3 articles

Haryana RERA Orders Builder to Pay 11% Interest for Delay in Flat Handover in Gurugram

Court News

Haryana RERA Orders Builder to Pay 11% Interest for Delay in Flat Handover in Gurugram

8 Dec 2025Read article ↗

Paradiso Homebuyer Wins ₹1.7 Crore Refund: RERA Orders Developer to Pay for Unsafe Flat in Gurgaon

Court News

Paradiso Homebuyer Wins ₹1.7 Crore Refund: RERA Orders Developer to Pay for Unsafe Flat in Gurgaon

6 Dec 2025Read article ↗

Haryana RERA Orders Emaar MGF to Refund Homebuyers After 4-Year Delay in Possession

Court News

Haryana RERA Orders Emaar MGF to Refund Homebuyers After 4-Year Delay in Possession

28 Nov 2025Read article ↗