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Gurugram property attachmentClear topic ×

2 articles

ED Attaches ₹90 Crore Gurugram Properties of UAE-Based Fugitive Inderjeet Singh Yadav

Court News

ED Attaches ₹90 Crore Gurugram Properties of UAE-Based Fugitive Inderjeet Singh Yadav

4 Mar 2026Read article ↗

ED Attaches ₹108 Crore Gurugram Property of Vatika in Builder-Investor Fraud Case

Court News

ED Attaches ₹108 Crore Gurugram Property of Vatika in Builder-Investor Fraud Case

25 Nov 2025Read article ↗