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Gurgaon Real EstateClear topic ×

2 articles

DTCP Serves Notice as Gurgaon Developer’s Commercial Project Licence Lapses

Court News

DTCP Serves Notice as Gurgaon Developer’s Commercial Project Licence Lapses

28 Jan 2026Read article ↗

Paradiso Homebuyer Wins ₹1.7 Crore Refund: RERA Orders Developer to Pay for Unsafe Flat in Gurgaon

Court News

Paradiso Homebuyer Wins ₹1.7 Crore Refund: RERA Orders Developer to Pay for Unsafe Flat in Gurgaon

6 Dec 2025Read article ↗