THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Guardians and Wards ActClear topic ×

4 articles

Family in the Digital Age: Custody Disputes and Law in India

Court News

Family in the Digital Age: Custody Disputes and Law in India

9 Jun 2026Read article ↗

Habeas Corpus Not a Tool for Family Control: Karnataka HC

Court News

Habeas Corpus Not a Tool for Family Control: Karnataka HC

16 May 2026Read article ↗

Andhra Pradesh High Court Snubs UK Custody Order, Flags Colonial Mindset

Court News

Andhra Pradesh High Court Snubs UK Custody Order, Flags Colonial Mindset

8 Apr 2026Read article ↗

Allahabad High Court: Muslims Can Seek Minor Custody Under Guardians and Wards Act

Court News

Allahabad High Court: Muslims Can Seek Minor Custody Under Guardians and Wards Act

30 Mar 2026Read article ↗