Court News
No Written Grounds of Arrest, But He Knew Why He Was Arrested: Patna High Court Dismisses Father’s Habeas Plea, Rejects ₹58 Lakh Compensation Claim
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3 articles
Court News
‘Criminal Antecedents Cannot Justify Mob Justice’: Bombay High Court Refuses Bail to Man Accused of Leading Mob That Killed a History-Sheeter in His Home
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Court News
No Written Grounds of Arrest Is Not a “Blanket Key” to Bail: Supreme Court Cancels Bail in Espionage Case
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