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Gender IdentityClear topic ×

2 articles

Kerala HC Upholds Transgender Man’s Right to Freeze Eggs: Reproductive Autonomy Strengthened

Court News

Kerala HC Upholds Transgender Man’s Right to Freeze Eggs: Reproductive Autonomy Strengthened

25 May 2026Read article ↗

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

Court News

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

31 Dec 2025Read article ↗