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22 articles

Fake Licence, Unauthorised Driver: Gauhati HC Makes Insurer Pay ₹10.66 Lakh First and Recover From Owner, Adds ₹15,000 Costs

Court News

Fake Licence, Unauthorised Driver: Gauhati HC Makes Insurer Pay ₹10.66 Lakh First and Recover From Owner, Adds ₹15,000 Costs

10 Nov 2026Read article ↗

Building Permission Refused Is No Escape From a Compromise Decree: Gauhati High Court Says Decree Still Executable When Fresh Permission Route Was Never Tried

Court News

Building Permission Refused Is No Escape From a Compromise Decree: Gauhati High Court Says Decree Still Executable When Fresh Permission Route Was Never Tried

9 Nov 2026Read article ↗

Voter ID Is Not Proof of Citizenship: Gauhati High Court Upholds Foreigners Tribunal Opinion, Cites Unexplained 27-Year Gap and Name-Age Mismatches

Court News

Voter ID Is Not Proof of Citizenship: Gauhati High Court Upholds Foreigners Tribunal Opinion, Cites Unexplained 27-Year Gap and Name-Age Mismatches

7 Nov 2026Read article ↗

Cognizance First, Complainant Examined Later: Gauhati High Court Quashes Wife’s Cruelty Case Against Husband and Mother-in-Law Under BNS

Court News

Cognizance First, Complainant Examined Later: Gauhati High Court Quashes Wife’s Cruelty Case Against Husband and Mother-in-Law Under BNS

6 Nov 2026Read article ↗

Lock Broken With Police Watching, No Court Order: Gauhati High Court Says Officials Cannot Evict a Tenant, Orders ₹1 Lakh Deposit

Court News

Lock Broken With Police Watching, No Court Order: Gauhati High Court Says Officials Cannot Evict a Tenant, Orders ₹1 Lakh Deposit

5 Nov 2026Read article ↗

Conviction Upheld, Then She Paid Every Rupee: Gauhati High Court Compounds Cheque Bounce Case and Sets Aside Six-Month Jail Term

Court News

Conviction Upheld, Then She Paid Every Rupee: Gauhati High Court Compounds Cheque Bounce Case and Sets Aside Six-Month Jail Term

4 Nov 2026Read article ↗

Epilepsy Is Not Unsoundness of Mind: Gauhati High Court Upholds Probate of Unmarried Brother’s Will Favouring One Sibling

Court News

Epilepsy Is Not Unsoundness of Mind: Gauhati High Court Upholds Probate of Unmarried Brother’s Will Favouring One Sibling

3 Nov 2026Read article ↗

Bike Hit From Behind by an Unknown Motorcycle: Gauhati HC Finds Composite Negligence, Makes Insurer Pay and Raises Interest to 9%

Court News

Bike Hit From Behind by an Unknown Motorcycle: Gauhati HC Finds Composite Negligence, Makes Insurer Pay and Raises Interest to 9%

2 Nov 2026Read article ↗

Zubeen Garg Death Case: Gauhati High Court Grants Bail to Singer’s Cousin, Says Whether His Alleged Omissions Breached a Legal Duty Is ‘Debatable’

Court News

Zubeen Garg Death Case: Gauhati High Court Grants Bail to Singer’s Cousin, Says Whether His Alleged Omissions Breached a Legal Duty Is ‘Debatable’

2 Nov 2026Read article ↗

Insurer Appealed to Cut the Award, Ended Up Paying More Interest: Gauhati High Court Says Interest Runs on Future Prospects Too, Raises Rate to 9%

Court News

Insurer Appealed to Cut the Award, Ended Up Paying More Interest: Gauhati High Court Says Interest Runs on Future Prospects Too, Raises Rate to 9%

30 Oct 2026Read article ↗

No Child Should Be in an Adult Jail: Gauhati High Court Orders Every Juvenile Justice Board in Assam to Inspect Jails by 31 October and Move Children Out

Court News

No Child Should Be in an Adult Jail: Gauhati High Court Orders Every Juvenile Justice Board in Assam to Inspect Jails by 31 October and Move Children Out

30 Oct 2026Read article ↗

Picked Up at Midnight, Dead Within Hours: Gauhati High Court Holds 2012 Arrest Illegal and Awards Rs 5 Lakh for Death in Police Custody

Court News

Picked Up at Midnight, Dead Within Hours: Gauhati High Court Holds 2012 Arrest Illegal and Awards Rs 5 Lakh for Death in Police Custody

29 Oct 2026Read article ↗