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3 articles

GSTAT Rules: GST Anti-Profiteering Proceedings Must Proceed Despite Supreme Court Pendency

Court News

GSTAT Rules: GST Anti-Profiteering Proceedings Must Proceed Despite Supreme Court Pendency

9 Aug 2026Read article ↗

GSTAT Clarifies Anti-Profiteering Scope for Real Estate Projects

Court News

GSTAT Clarifies Anti-Profiteering Scope for Real Estate Projects

9 Aug 2026Read article ↗

GSTAT Grants Six-Month Leniency on GST Appeal Filings: Relief for Taxpayers and Professionals

Court News

GSTAT Grants Six-Month Leniency on GST Appeal Filings: Relief for Taxpayers and Professionals

26 Jan 2026Read article ↗