Court News
Delhi High Court Upholds Bail in ₹831 Crore GST Evasion Case
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10 articles
Court News
GST Inspector Named in ₹100-Crore Scam: How Fake Firms Exploit Tax System
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Court News
Fake GST Registrations Exposed: Rules, Punishments, and Court Clarifications on Input Tax Credit Disputes
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Court News
Noida Accountant Arrested in ₹11 Crore Fake GST Invoice Scam
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Court News
Security Guard in Mumbai Gets ₹2.2 Crore Tax Notice After Fraudsters Use His PAN for Shell Company
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Court News
India to Introduce Fully Automatic GSTR 3B Filing from FY 2025 26 to Fight GST Fraud
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Court News
Rajasthan High Court Denies Relief in ₹100 Crore Fake GST ITC Case, Stresses Clean Hands Principle
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Court News
Delhi High Court Refuses to De-Freeze Bank Account, Cites Concealment in ₹19.39 Crore GST ITC Fraud Probe
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Court News
GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies
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Court News
Allahabad High Court Calls Cybercrime a ‘Silent Virus’, Denies Bail in Fake GST Transaction Case
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