THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

GST RefundsClear topic ×

3 articles

Taxing Times: Why GST Legal Consultants Are the New Corporate Lifeline

Court News

Taxing Times: Why GST Legal Consultants Are the New Corporate Lifeline

17 May 2026Read article ↗

Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary

Court News

Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary

11 Dec 2025Read article ↗

Delhi Govt Issues List of Taxpayers Ineligible for Provisional GST Refunds

Court News

Delhi Govt Issues List of Taxpayers Ineligible for Provisional GST Refunds

8 Dec 2025Read article ↗