Court News
Andhra Pradesh High Court Quashes 18% GST on Public Road Works, Orders Fresh Assessment Using IALA Certificate
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GST JudgmentClear topic ×
4 articles
Court News
Karnataka High Court Orders Refund of ₹10 Crore, Rules DRC-03 Payments During GST Search Not Voluntary
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Court News
Allahabad High Court: GST Department Cannot Invoke Section 74 Without Fraud Findings
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Court News
Allahabad High Court Rules: Section 130 GST Proceedings Not Applicable for Excess Stock Found in Survey
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