THE COURTKUTCHEHRY BLOG

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GST DisputesClear topic ×

2 articles

Karnataka High Court Rules: No GST on Liquidated Damages, Orders ₹5 Crore Refund

Court News

Karnataka High Court Rules: No GST on Liquidated Damages, Orders ₹5 Crore Refund

1 Jan 2026Read article ↗

IndiGo Hit with ₹117 Crore Tax Penalty: Airline to Challenge Input Tax Credit Ruling

Court News

IndiGo Hit with ₹117 Crore Tax Penalty: Airline to Challenge Input Tax Credit Ruling

5 Dec 2025Read article ↗