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3 articles

GST on Online Gaming: Supreme Court’s Landmark Ruling Shakes the Industry

Court News

GST on Online Gaming: Supreme Court’s Landmark Ruling Shakes the Industry

4 Jun 2026Read article ↗

Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies

Court News

Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies

27 Dec 2025Read article ↗

India to Introduce Fully Automatic GSTR 3B Filing from FY 2025 26 to Fight GST Fraud

Court News

India to Introduce Fully Automatic GSTR 3B Filing from FY 2025 26 to Fight GST Fraud

4 Dec 2025Read article ↗