THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

GST AdjudicationClear topic ×

2 articles

Zee Entertainment Faces ₹119.6 Crores GST Demand as Adjudication Order Upholds Tax Liability

Court News

Zee Entertainment Faces ₹119.6 Crores GST Demand as Adjudication Order Upholds Tax Liability

8 Jan 2026Read article ↗

High Court Clarifies GST Law: Personal Hearing Details Must Be Clearly Communicated Before Adverse Orders

Court News

High Court Clarifies GST Law: Personal Hearing Details Must Be Clearly Communicated Before Adverse Orders

30 Dec 2025Read article ↗