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Further InvestigationClear topic ×

2 articles

CID Can’t Launch ‘Further Investigation’ on Its Own: Karnataka High Court Quashes Notices to Officials in Land-Records Case

Court News

CID Can’t Launch ‘Further Investigation’ on Its Own: Karnataka High Court Quashes Notices to Officials in Land-Records Case

10 Nov 2026Read article ↗

Inconclusive Voice Test Is Not a Clean Chit: MP High Court Upholds Rejection of Closure Report in ASI Bribery Case, Fresh Voice Sample Ordered

Court News

Inconclusive Voice Test Is Not a Clean Chit: MP High Court Upholds Rejection of Closure Report in ASI Bribery Case, Fresh Voice Sample Ordered

9 Nov 2026Read article ↗