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3 articles

Madras High Court Rules Passport Renewal Requires Court Permission if Criminal Case Pending

Court News

Madras High Court Rules Passport Renewal Requires Court Permission if Criminal Case Pending

13 Feb 2026Read article ↗

Madras High Court Rules: Resignation and Voluntary Retirement Are Legally Distinct for Pension Rights

Court News

Madras High Court Rules: Resignation and Voluntary Retirement Are Legally Distinct for Pension Rights

11 Feb 2026Read article ↗

Kerala High Court: Hindu Wife Can Claim Maintenance Against Husband’s Property Even If Sold

Court News

Kerala High Court: Hindu Wife Can Claim Maintenance Against Husband’s Property Even If Sold

17 Jan 2026Read article ↗