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Fugitive Economic OffendersClear topic ×

3 articles

India Traces 71 Fugitives Abroad in 2024–25, Highest in 12 Years: Understanding Fugitive Laws and Extradition Framework

Court News

India Traces 71 Fugitives Abroad in 2024–25, Highest in 12 Years: Understanding Fugitive Laws and Extradition Framework

25 Jan 2026Read article ↗

India Targets 15 Fugitive Economic Offenders Owing ₹58,000 Crore, Steps Up Global Prosecution Efforts

Court News

India Targets 15 Fugitive Economic Offenders Owing ₹58,000 Crore, Steps Up Global Prosecution Efforts

3 Dec 2025Read article ↗

Supreme Court Clears $570M Settlement in Sandesara Brothers’ $1.6B Bank Fraud Case

Court News

Supreme Court Clears $570M Settlement in Sandesara Brothers’ $1.6B Bank Fraud Case

26 Nov 2025Read article ↗