THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Form 16Clear topic ×

2 articles

ITAT Bangalore Quashes ₹51.2 Lakh Tax Penalty: Key Lessons for Employees Filing ITR via Form 16

Court News

ITAT Bangalore Quashes ₹51.2 Lakh Tax Penalty: Key Lessons for Employees Filing ITR via Form 16

20 May 2026Read article ↗

ITAT Kolkata Protects Employee: No Tax Burden if Employer Fails to Deposit TDS

Court News

ITAT Kolkata Protects Employee: No Tax Burden if Employer Fails to Deposit TDS

14 Dec 2025Read article ↗