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2 articles

Bombay High Court: Dividend Tax for NRIs Must Follow DTAA Rates, Not Higher Domestic Law

Court News

Bombay High Court: Dividend Tax for NRIs Must Follow DTAA Rates, Not Higher Domestic Law

1 Feb 2026Read article ↗

Supreme Court’s Tiger Global Ruling Shakes Foreign Funds in India’s F&O Market

Court News

Supreme Court’s Tiger Global Ruling Shakes Foreign Funds in India’s F&O Market

18 Jan 2026Read article ↗