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Food RegulationClear topic ×

2 articles

FSSAI Cannot Ban the “Energy Drink” Label Without Hearing Red Bull First, Rules Delhi High Court

Court News

FSSAI Cannot Ban the “Energy Drink” Label Without Hearing Red Bull First, Rules Delhi High Court

7 Oct 2026Read article ↗

FSSAI Cracks Down on Misleading Food Claims: 14 Brands Notified

Court News

FSSAI Cracks Down on Misleading Food Claims: 14 Brands Notified

24 Jun 2026Read article ↗