THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Financial Disputes IndiaClear topic ×

2 articles

DRT Rules Intermittent Repayments Cannot Prevent Loan Account from Becoming NPA, Orders Recovery Certificate

Court News

DRT Rules Intermittent Repayments Cannot Prevent Loan Account from Becoming NPA, Orders Recovery Certificate

5 Mar 2026Read article ↗

Delhi High Court Orders Rajpal Yadav to Surrender Over ₹9 Crore Dues

Court News

Delhi High Court Orders Rajpal Yadav to Surrender Over ₹9 Crore Dues

5 Feb 2026Read article ↗