THE COURTKUTCHEHRY BLOG

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3 articles

CESTAT Quashes Service Tax Demand Against IBM India: Warranty Reimbursements Not Taxable

Court News

CESTAT Quashes Service Tax Demand Against IBM India: Warranty Reimbursements Not Taxable

17 Mar 2026Read article ↗

Actor Rajinikanth’s Property Lease Exempted from Service Tax

Court News

Actor Rajinikanth’s Property Lease Exempted from Service Tax

6 Mar 2026Read article ↗

Supreme Court Quashes Service Tax Demand on HT Media for Global Speaker Fees

Court News

Supreme Court Quashes Service Tax Demand on HT Media for Global Speaker Fees

20 Jan 2026Read article ↗