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Fees for Technical ServicesClear topic ×

3 articles

ITAT Rules Offshore Supply of Equipment and Designs Not Taxable in India

Court News

ITAT Rules Offshore Supply of Equipment and Designs Not Taxable in India

19 Jan 2026Read article ↗

ITAT Mumbai: Ancillary Software Support Not FTS, ₹482.7 Cr Tax Addition Dropped

Court News

ITAT Mumbai: Ancillary Software Support Not FTS, ₹482.7 Cr Tax Addition Dropped

27 Dec 2025Read article ↗

ITAT Mumbai Grants Relief to Vodafone West: Roaming Charges Disallowance Deleted

Court News

ITAT Mumbai Grants Relief to Vodafone West: Roaming Charges Disallowance Deleted

17 Dec 2025Read article ↗