THE COURTKUTCHEHRY BLOG

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2 articles

Brother Died in a Road Accident, Insurer Said a Sister Isn’t ‘Family’: Allahabad High Court Orders ₹5 Lakh Payout to Unmarried Sister Under UP Farmers’ Insurance Scheme

Court News

Brother Died in a Road Accident, Insurer Said a Sister Isn’t ‘Family’: Allahabad High Court Orders ₹5 Lakh Payout to Unmarried Sister Under UP Farmers’ Insurance Scheme

4 Nov 2026Read article ↗

Haryana Can’t Claw Back Stamp Duty Waiver From Land-Losing Farmers by Letter: P&H HC Quashes Withdrawal in 113 Petitions

Court News

Haryana Can’t Claw Back Stamp Duty Waiver From Land-Losing Farmers by Letter: P&H HC Quashes Withdrawal in 113 Petitions

2 Nov 2026Read article ↗