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3 articles

Allahabad High Court: Muslims Can Seek Minor Custody Under Guardians and Wards Act

Court News

Allahabad High Court: Muslims Can Seek Minor Custody Under Guardians and Wards Act

30 Mar 2026Read article ↗

Allahabad High Court: WhatsApp Chats Can Indicate Adultery Even Without Section 65-B Certificate

Court News

Allahabad High Court: WhatsApp Chats Can Indicate Adultery Even Without Section 65-B Certificate

2 Mar 2026Read article ↗

Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law

Court News

Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law

29 Jan 2026Read article ↗